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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(2)Each committee shall consist of its Chairperson and such number of members as the Authority may determine in respect of each committee, and in absence of the Chairperson any member chosen by members present in the meeting shall chair the meeting of the Committee.