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Calcutta High Court

C.I.Laboratories And Anr vs Director General Of Spl & Disposal Cal on 23 December, 2013

Author: Ashoke Kumar Dasadhikari

Bench: Ashoke Kumar Dasadhikari

                                      ORDER SHEET

                                    WP 4351 of 1993

                              IN THE HIGH COURT AT CALCUTTA

                          Constitutional Writ Jurisdiction

                                      ORIGINAL SIDE



                               C.I.LABORATORIES AND ANR.

                                         Versus

                      DIRECTOR GENERAL OF SPL       & DISPOSAL CAL


   BEFORE:

   The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI

Date : 23rd December, 2013. The Court : Nobody appears at the time of second call for any of the parties.

No records available. Matter is dismissed.

( ASHOKE KUMAR DASADHIKARI, J.) rnc.