Calcutta High Court
C.I.Laboratories And Anr vs Director General Of Spl & Disposal Cal on 23 December, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
ORDER SHEET
WP 4351 of 1993
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
C.I.LABORATORIES AND ANR.
Versus
DIRECTOR GENERAL OF SPL & DISPOSAL CAL
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI
Date : 23rd December, 2013. The Court : Nobody appears at the time of second call for any of the parties.
No records available. Matter is dismissed.
( ASHOKE KUMAR DASADHIKARI, J.) rnc.