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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(ix) in The Goa Private Security Agencies Rules, 2008

(ix)The licensee shall produce the records of its business to the Controlling Authority or to such other officers and staff of the office of the Controlling Authority for their inspection as considered to be necessary in discharge of their duties;