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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(3) in Kerala Factories Rules, 1957

(3)The building in which the creche is situated shall be soundly of constructed and all the walls and roof shall be of suitable heat resisting materials and shall be water proof. The floor and internal walls of the creche shall be so laid or finished as to provide smooth impervious surface