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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(4)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)liberalisation in the provisions of these regulations from a date prior to the date of retirement of the employee concerned no interest on the arrears of gratuity shall be paid.