Section 41(6) in Rajasthan Public Procurement Rules, 2012

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State of Rajasthan - Subsection

Section 41(6) in Rajasthan Public Procurement Rules, 2012

(6)Publicity in newspapers and notice boards to NIB for goods and services will be given as per the table given below:-Table : Modes of Publicity for Procurement of Goods and Services

S.N.	Estimated Value of procurement	Period of publicity	Mode of publication
(i)	Upto rupees 5.00 lakh	10 days	(1)	Notice Board of the procuring entity and allRegional and Divisional H.Qs.as the case may be.
(2)	One Regional newspaper.
(ii)	Above rupees 5.00 lakh and upto Rs 50.00 lakh	15 days	(1)	Notice Board of the procuring entity and allRegional and Divisional H.Qs.as the case may be.
(2)	One Regional newspaper.
(3)	Publication in one leading daily State Levelnewspaper having circulation of 50,000 copies & above.
(iii)	Above rupees 50.00 lakh	30 days	(1)	Notice Board of the procuring entity and of allRegional and Divisional H.Qs.as the case may be.
(2)	One State level newspaper having circulation of50,000 copies & above.
(3)	One all India level English newspaper with widecirculation.
(4)	Any Trade Journal specialising for publicationof NITs.]