Supreme Court - Daily Orders
Cit vs M/S Meghalaya Steels Ltd on 30 June, 2014
ITEM NO.21 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)......CC N
o(s).
20513/2013
(Arising out of impugned final judgment and order dated 29/05/2013
in ITA 7/2010, passed by the High Court Of Gauhati)
CIT Petitioner(s
)
VERSUS
M/S MEGHALAYA STEELS LTD Respondents(
s)
(With I.A.No. 1/2013 - appln.(s) for c/delay in filing slp and
office report)
WITH
S.L.P.(C)...CC No. 20502/2013
(With appln.(s) for c/delay in filing slp and office report)
AND
WITH
SLP(C) No. 38197/2013
(With Office Report)
Date : 30/06/2014 These petitions were called on for h
earing
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. S. Wasim A. Qadri, Adv.
Ms. Rashmi Malhotra, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s) Mr. S. Ganesh, Sr. Adv.
Ms. Kavita Jha, Adv.
Mr. Ramesh Goenka, Adv.
UPON hearing counsel the Court made the following
O R D E R
Signature Not Verified
Digitally signed by
It has been submited by the learned senior counsel Jayant Kumar Arora Date: 2014.07.01 14:52:54 IST appearing for the respondent that no similar matter is pending Reason: as stated in the petition.
List on 21st July, 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar