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Andhra Pradesh High Court - Amravati

Sri Inukurti Subba Naidu vs The State Of Ap on 13 November, 2025

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          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                MAIN CASE No. W.P.No. 31246 of 2025
                          PROCEEDING SHEET
Sl.      Date                            ORDER                             OFFICE
No.                                                                         NOTE

01.   13.11.2025 Dr.VJP,J

                       Heard learned counsel for the Petitioner.
                       At request of learned Asst.Government Pleader
                 for Home for filing counter, list the matter after four
                 (04) weeks.
                       In the meanwhile, the Respondent Authorities

shall follow the procedure directed by the Hon'ble Division Bench of this Court in its Order dated 12.09.2022 in I.A.No.1 of 2022 in Writ Appeal No.674 of 2022, for summoning the Petitioner to the police station on account of the pending rowdy sheet.

________ Dr.VJP, J RSD