Andhra Pradesh High Court - Amravati
Sri Inukurti Subba Naidu vs The State Of Ap on 13 November, 2025
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HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No. W.P.No. 31246 of 2025
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
01. 13.11.2025 Dr.VJP,J
Heard learned counsel for the Petitioner.
At request of learned Asst.Government Pleader
for Home for filing counter, list the matter after four
(04) weeks.
In the meanwhile, the Respondent Authorities
shall follow the procedure directed by the Hon'ble Division Bench of this Court in its Order dated 12.09.2022 in I.A.No.1 of 2022 in Writ Appeal No.674 of 2022, for summoning the Petitioner to the police station on account of the pending rowdy sheet.
________ Dr.VJP, J RSD