Section 7(1)(n) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(n) in The U.P. Municipalities Act, 1916

(n)[ maintaining or contributing to the maintenance of veterinary hospitals;] [Substituted by U.P. Act No. 5 of 1932.]

(nn)[ establishing and maintaining or guaranteeing aid to institutions of physical culture;] [Inserted by U.P. Act No. 7 of 1949.]