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State of Maharashtra - Section

Section 7 in Dekkhan and Khandesh (Puna, Ahmednagar and Khandesh Districts

7. [Pleaders, jurisdiction, appeals, execution of decrees.] Rep. Act XIV of 1869.

[Appendix A](See section 2, clause 1st)Territorial description of the Zilas in the Dekkhan and Khandesh, established under the Presidency of Bombay: formed of conquests from the Peshwa (Proclamation of occupation, 11th February, 1818), and cessions from Holkar (treaty 6th January, 1818), Sindia (treaty 6th February, 1820) and the Nizam (treaty 12th December, 1822).Zila of PunaThe two (2) tarafs Haveli-Puna and Karyat-Maval.The fifteen (15) the following villages of the taraf Keru Bara, namely