Supreme Court - Daily Orders
Kanwar Raj Singh (D) Th:Lrs . vs Gejo (D) Th:Lrs . on 11 April, 2019
ITEM NO.6 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 9098/2013
KANWAR RAJ SINGH (D) TH:LRS . & ANR. Appellant(s)
VERSUS
GEJO (D) TH:LRS . & ORS. Respondent(s)
(Alternate Arrangement Notice in respect of Dr. Kailash Chand, Adv.
sent to the concerned parties. )
Date : 11-04-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr Vipin Gogia, Adv.
Ms. Jaspreet Gogia, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps alongwith fresh address to effect service on respondent nos. 1(iii) to 1(v) within two weeks time as last opportunity. However, ld. Counsel for the appellant submitted that they will be filing application for substituted service. Be filed within two weeks time. If filed, process as per rules.
List again on 22.7.2019.
ANIL LAXMAN PANSARE Signature Not Verified Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.15 14:26:32 IST Reason: