Telangana High Court
G.V.Vasuman Rao, Narsapur, Presently ... vs Desaveni Balamma Anuradha Died And 27 ... on 24 October, 2018
HON'BLE SRI JUSTICE N.BALAYOGI CIVIL REVISION PETITIONS Nos.1570 and 2284 of 2010 COMMON ORDER:
Both the learned counsel for the petitioner and learned counsel for respondents are present.
Learned counsel for the petitioner submits that the revision petitions have become infructuous.
Recording the submission of learned counsel for the petitioner, the Civil Revision Petitions are dismissed as infructuous.
Miscellaneous petitions, if any, pending, shall stand closed.
_________________ N.BALAYOGI,J Dt:24.10.2018 usd