Supreme Court - Daily Orders
Naeem Bano Alias Gaindo vs Mohammad Rahees on 28 July, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.23 COURT NO.15 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26039/2023
(Arising out of impugned final judgment and order dated 18-11-2022
in MUA227 No. 8207/2017 passed by the High Court Of Judicature At
Allahabad)
NAEEM BANO ALIAS GAINDO Petitioner(s)
VERSUS
MOHAMMAD RAHEES & ANR. Respondent(s)
(IA No.137618/2023-CONDONATION OF DELAY IN FILING and IA
No.137620/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.137619/2023-EXEMPTION FROM FILING O.T.)
Date : 28-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. S. K. Verma, AOR
Mr. Chandra Shekhar, Adv.
Mr. Prashant Shekhar, Adv.
Mr. Ashwani Saini, Adv.
Mr. Yogesh Pachauri, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondents.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.07.28 17:34:00 IST Reason: