Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(1) in Assam Industrial Infrastructure Development Corporation Act, 1990

(1)The Corporation shall have the authority to spend such sums as it thinks fir for the purposes authorized under this a Act from out of the general fund of the Corporation referred to in Section 22 or from the reverse and other funds referred to in Section 26, as the case may be.