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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(5) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(5)The Commission may hold proceedings in matters other than those specified in sub-regulations (3) and (4) above, if the Commission considers it appropriate to do so.