Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 270A(3)] [Section 270A] [Entire Act]

Union of India - Subsection

Section 270A(3)(A) in The Income Tax Act, 1961

(A)the amount of income assessed, in the case of a company, firm or local authority; and