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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(2)(e) in Telangana Universities Act, 1991

(e)to make recommendations to the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] for the creation of posts of professors, [Associate Professors] [Substituted by Telangana Act No.18 of 2001.], [Assistant Professors] [Substituted by Telangana Act No.18 of 2001.] and other teaching posts and in regard to the duties and emoluments thereof;