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Himachal Pradesh High Court

Jaswinder Singh @ Joginder Singh And ... vs . State Of H.P. And on 26 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Jaswinder Singh @ Joginder Singh and others Vs. State of H.P. and another Cr. MMO No. 670 of 2022 .

26.07.2022 Present: Mr. Abhishek Sharma, Advocate, vice Mr. Vinod Chauhan, Advocate, for the petitioners.

M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for respondent No. 1.

Notice. Mr. Sumesh Raj, learned Additional Advocate General, accepts notice on behalf of respondent No. 1. As prayed for, dasti notice be issued to respondent No. 2, returnable for 4th August, 2022. Steps for dasti service be taken during the course of the day and thereafter, dasti notice be handed over to learned counsel for the petitioner by 27th July, 2022.

List on 4th August, 2022.

(Ajay Mohan Goel) Judge July 26, 2022 (bhupender) ::: Downloaded on - 26/07/2022 20:04:34 :::CIS