Supreme Court - Daily Orders
Balkrishna Namdeo Katkade vs State Of Maharashtra on 1 July, 2014
ö ITEM NO.25 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12732/2014
(Arising out of impugned final judgment and order dated 05/03/2014
in WPC 9241/2009 passed by the High Court Of Bombay)
BALKRISHNA NAMDEO KATKADE Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ANR. Respondent(s)
Date : 01/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE MADAN B LOKUR
For Petitioner(s)
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Usha Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.07.03
16:11:12 IST
Reason: