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Supreme Court - Daily Orders

Balkrishna Namdeo Katkade vs State Of Maharashtra on 1 July, 2014

ö     ITEM NO.25                              COURT NO.6                  SECTION IX

                    S U P R E M E C O U R T O F I N D I A
                               RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C) No(s). 12732/2014

     (Arising out of impugned final judgment and order dated 05/03/2014
     in WPC 9241/2009 passed by the High Court Of Bombay)

     BALKRISHNA NAMDEO KATKADE                                          Petitioner(s)

                                                    VERSUS

     STATE OF MAHARASHTRA & ANR.                                        Respondent(s)

     Date : 01/07/2014 This petition was called on for hearing today.

     CORAM :
                                 HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                                 HON’BLE MR. JUSTICE MADAN B LOKUR

     For Petitioner(s)
                                      Mr. Nishant Ramakantrao Katneshwarkar,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioner. The special leave petition is dismissed.





                      (Sukhbir Paul Kaur)                         (Usha Sharma)
                         Court Master                              Court Master




Signature Not Verified

Digitally signed by
Sukhbir Paul Kaur
Date: 2014.07.03
16:11:12 IST
Reason: