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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(b) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

(b)Prepare a Register known as the land Register showing particulars of the lands interests therein, rent and cess settled therefor and such other detail as may be prescribed;