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State of Tamilnadu - Section

Section 93 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

93. Preparation of plan and estimates.

- Every market committee shall get the plan and estimates prepared by the Officers of the Engineering Cell of the Board in respect of every' original, repair and maintenance work including every civil and electrical work, who shall follow the rules and procedures as specified in Public Works Department Code in this regard:Provided that the Engineering Supervisor of the market committee shall prepare the plan and estimates according to the schedule of rates approved by the Superintending Engineer of Public Works Department for that area, in respect of original civil work up to a value not exceeding Rs. 3,000 (Rupees three thousand only) and maintenance and repair works up to a value not exceeding Rs. 50,000 (Rupees fifty thousand only):Provided further that in special cases, where the work is entrusted to any authority or agency other than the Engineering Cell, the plan and estimates for such work shall be prepared in consultation with the Engineering Cell of the Board by such authority who are competent to do so in accordance with the rules being followed by them.