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[Cites 0, Cited by 2] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in Punjab Municipal Act, 1911

(2)It extends only to the territories [***] [Words 'for the time being' omitted vide Government of India (Adaptation of Indian Laws) Order 1937.] administered by the [Government] [Substituted for the word 'Lieutenant- Governor' by Punjab Act No. 3 of 1933.] of [Punjab] [Substituted for 'East Punjab' by Adaptation of Laws Order, 1950.] and