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State of Haryana - Section

Section 40 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

40. Sick Leave.

- 40.1. A permanent employee may be granted sick leave by the Manager upto maximum of 20 days for each complete year of service on full pay. During the full period of his service an employee may be granted sick leave on medical certificate from an Assistant Surgeon/Govt. Medical Officer or Bank's Medical Officer for period not exceeding 18 months with full pay. Board may grant additional sick leave, if considered advisable in Bank's interest in special case.
40.2Sick leave will be granted only on the production of medical certificate.
40.3In case an employee is absent from duty on account of quarantine the bank may, a the request of the employee treat such absence upto a maximum of 3 months as earned or sick leave or special leave if such leave is otherwise permissible.