Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 2 August, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ....Applicant
V/S
The State Of Maharashtra ....Respondent
CORAM : REVATI MOHITE DERE, J DATE : 2nd August, 2019 P.C. :
Due to paucity of time,stand over to 07/08/2019.
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