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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Ministry of Electronics and Information Technology, Personal Assistant, Limited Departmental Competitive Examination Rules, 2018

(1)Stenographer in level-4 in the pay matrix (Rs. 25500-81100) in the Ministry of Electronics and Information Technology who have rendered not less than five years approved service which should include at least four years regular and continuous service in that level in the pay matrix on the crucial date shall be eligible to appear in the Limited Departmental Competitive Examination.