Delhi High Court - Orders
Radha Madhab Bandyopadhyay vs Central Medical Services Society ... on 21 February, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1018/2023
RADHA MADHAB BANDYOPADHYAY ..... Petitioner
Through: Mr. Arup Banerjee and
Mr. Prakash Sharma, Advocates.
versus
CENTRAL MEDICAL SERVICES SOCIETY (CMSS)
AND OTHERS ..... Respondents
Through: Ms. Aakanksha Kaul and
Mr. Aman Sahani, Advocates for CMSS.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.02.2023 List on 27.02.2023 before another Bench, subject to orders of Hon'ble the Chief Justice.
JYOTI SINGH, J FEBRUARY 21, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.02.2023 15:21:34