Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Radha Madhab Bandyopadhyay vs Central Medical Services Society ... on 21 February, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~3
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 1018/2023
                                RADHA MADHAB BANDYOPADHYAY ..... Petitioner
                                           Through: Mr. Arup Banerjee and
                                           Mr. Prakash Sharma, Advocates.

                                                   versus

                                CENTRAL MEDICAL SERVICES SOCIETY (CMSS)
                                AND OTHERS                        ..... Respondents
                                            Through: Ms. Aakanksha Kaul and
                                            Mr. Aman Sahani, Advocates for CMSS.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 21.02.2023 List on 27.02.2023 before another Bench, subject to orders of Hon'ble the Chief Justice.

JYOTI SINGH, J FEBRUARY 21, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.02.2023 15:21:34