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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(9)(j) in Bihar Factories Rules, 1950

(j)In case of those factories where high hazard materials are stored or used, the travel distance to the exit shall not exceed 22.5 meters and there shall be at least two ways of escape from every room, however, small except toilet rooms, so located that the points of access thereto are out of or suitably shielded from area of high hazard.