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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Gujarat - Subsection

Section 62(2)(a) in The Gujarat Agricultural Universities Act, 2004

(a)subject to the provisions of this Act and the approval of the Chancellor,-
(i)make provisional statutes necessary for constituting the authorities of the University and regulating the procedure at their meetings and the transaction of their business,
(ii)draw up any rules that may be necessary for regulating the method of constitution of authorities,