Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 29 in The Bombay Homoeopathic Practitioners' Act, 1959 29. Examinations held by the [Council] [* * *]. - The [Council] shall, by by-laws under section 35, prescribe the examinations to be held by it. [* * *].
