Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 24 in The Chhattisgarh Municipal Service (Executive) Rules, 1973

24. Determination of initial pay.

- The initial pay of a member of service shall be determined by the appointing authority as far as possible in accordance with the provisions contained in Fundamental Rules 22-A and 22-B applicable to the servants of the State Government.