Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 201(3)] [Section 201] [Entire Act] State of West Bengal - Subsection Section 201(3)(f) in The West Bengal Panchayat Act, 1973 (f)between one or more Gram Panchayats in one district on the one side and the Zilla Parishad of another district on the other, or