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State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Road Safety Fund Rules, 2018

5. Transfer of Fund.

- The money shall be transferred out of this Fund to concerned Head of the Department/Drawing and Disbursing Officer concerned as per Schemes sanctioned by the Committee. The executing agencies shall spend the money as per these rules and submit utilization certificate of released funds to the Member-Secretary on quarterly basis every year.