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[Cites 0, Cited by 0] [Section 460(1)] [Section 460] [Entire Act]

State of Nagaland - Subsection

Section 460(1)(f) in Nagaland Municipal Act, 2001

(f)Save with the written permission of the Chief Officer and in such manner as the Chief Officer may authorise, store or use night-soil, cow dung manure, rubbish or any other substance emitting an offensive smell; or