Section 34(1)(d) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(d)the allowance, if any, to be paid to the Chairperson and the member of the Board and of any Committee or other bodies constituted under this Act;

Legal Document View