Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 590 in Punjab Jail Manual, 1996 590. Conditions of the award of gratuity for industry. - Grant of gratuity to convicts shall be governed by Reorganisation of Punjab Jail Industries "Earning Scheme".(c)Use of Books by Prisoners
