Section 13(2)(t) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 13(2)(t) in The Energy Conservation Act, 2001

(t)implement international co-operation programmes relating to efficient use of energy and its conservation as may be assigned to it by the Central Government;

(ta)collaborate with any international institution or organisation or to obtain membership of bodies having similar objectives as that of the Bureau, in

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Union of India - Subsection

Section 13(2)(t) in The Energy Conservation Act, 2001