Punjab-Haryana High Court
Surajbhan vs Subhash Chand And Others on 13 July, 2010
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No. 4789 of 2003
Date of Decision: July , 2010
Surajbhan
...... Appellant
versus
Subhash Chand and others
...... Respondents
Coram: Hon'ble Mr. Justice Ajay Tewari
Present: Mr.Ashok Aggarwal, Senior Advocate with
Mr. Alok Jain, Advocate
for the appellant/s.
Mr.R.S.Mittal, Senior Advocate with
Mr. Jaswant Jain, Advocate and
Mr.P.R.Yadav, Advocate
for the respondent/s.
****
1. Whether Reporters of local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Ajay Tewari, J.
For orders see RSA No. 1747 of 1987(Jhandu (since deceased) represented by his LRs and another v. Smt. Khajani and others).
(AJAY TEWARI) JUDGE July , 2010 sunita