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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Municipal Service (Executive) Rules, 1973

(1)A candidate for appointment to the service or post shall be either :-
(a)a citizen of India; or
(b)a subject of Sikkim; or
(c)a person of Indian origin who has migrated from Pakistan with the intention of permanently settling in India; or
(d)a subject of Nepal.