Punjab-Haryana High Court
Punjab State Cooperative Supply And ... vs Workmen Of Markfed Cooton Seed ... on 28 October, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 16636 of 1989
Date of decision: October 28, 2013
Punjab State Cooperative Supply and Marketing Federation Ltd.
Chandigarh and another
...Petitioners
Versus
Workmen of Markfed Cooton Seed Processing Plant, Gidderbaha and others
...Respondents.
CORAM:- HON'BLE MR. JUSTICE K. KANNAN
Present: Mr. Arun Nehra, Advocate,
for the petitioners.
Mr. Sharwan Sehgal, Advocate,
for respondent No.2.
Mr. Vikas Suri, Senior Standing counsel for
ESI-respondent No.3.
K. KANNAN, J. (Oral)
For order, see FAO No. 734 of 1987 Employees State Insurance Corporation Ltd. Versus Ranjit Kumar Goel and others of even date.
October 28, 2013 (K.KANNAN)
prem JUDGE
Singh Prem
2013.10.31 14:39
I attest to the accuracy and
integrity of this document
High Court Chandigarh