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[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

State of Mizoram - Subsection

Section 138(2)(d) in Mizoram Police Act, 2011

(d)engages himself or participates in any demonstration, procession or strike, or resorts to, or in any way abets any form of strike, or coerces or uses physical force to compel any authority to concede anything; or