Bombay High Court
Mr.Sachin Baburao Khatode vs Hirabai Sahebrao Sathe And Ors on 17 April, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
24-(i)-IAST-12067--2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION (STAMP) NO. 12067 OF 2022
IN
FIRST APPEAL NO. 84 OF 2023
Sachin Baburao Khatode ... Applicant
Versus
Hirabai Sahebrao Sathe And Ors. ... Respondents
.....
Ms. Seema Sarnaik i/b Ms. Sangeeta Salvi, for the Applicant.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 17th APRIL, 2023.
P.C. Affidavit of service alongwith track consignment report of the postal department has been tendered on record indicating service on the respondents, however, none present for the respondents. 2 Before granting access or exclusive overnight custody of the minor son to the applicant-father, it would be essential to consider the wish of child as well as report of the Clinical Psychologist. 3 List on 14th June, 2023.
[PRITHVIRAJ K. CHAVAN, J.]
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