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Bombay High Court

Mr.Sachin Baburao Khatode vs Hirabai Sahebrao Sathe And Ors on 17 April, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                      24-(i)-IAST-12067--2022.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

        INTERIM APPLICATION (STAMP) NO. 12067 OF 2022
                             IN
                 FIRST APPEAL NO. 84 OF 2023

Sachin Baburao Khatode                  ...      Applicant
      Versus
Hirabai Sahebrao Sathe And Ors.          ... Respondents
                               .....
Ms. Seema Sarnaik i/b Ms. Sangeeta Salvi, for the Applicant.
                               .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 17th APRIL, 2023.

P.C. Affidavit of service alongwith track consignment report of the postal department has been tendered on record indicating service on the respondents, however, none present for the respondents. 2 Before granting access or exclusive overnight custody of the minor son to the applicant-father, it would be essential to consider the wish of child as well as report of the Clinical Psychologist. 3 List on 14th June, 2023.




                                    [PRITHVIRAJ K. CHAVAN, J.]



     Rekha Patil                                                        1 of 1

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