Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(2)(v) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(v)the Board or Committee shall transfer such a juvenile or child to another institution or place of safety or fit person;