Section 5(5)(a) in The Press And Registration Of Books Act, 1867

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Union of India - Subsection

Section 5(5)(a) in The Press And Registration Of Books Act, 1867

(a)within six weeks [of the authentication of the declaration under section 6], in the case of a newspaper to be published once a week or oftener; and

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Union of India - Subsection

Section 5(5)(a) in The Press And Registration Of Books Act, 1867