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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(f) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(f)separate children's homes shall be set up for boys and girls in the age group 10 to 18 years;