Supreme Court - Daily Orders
All India Naval Clerks Association vs Union Of India on 16 December, 2019
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.11 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29204/2019
(Arising out of impugned final judgment and order dated 08-08-2019
in OPCAT No. 1597/2012 passed by the High Court Of Kerala At
Ernakulam)
ALL INDIA NAVAL CLERKS ASSOCIATION & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR I.R. )
Date : 16-12-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. P.N. Ravindran, SR. Adv.
Mr. P. S. Sudheer, AOR
Mr. Bharat Sood, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2019.12.16 16:48:20 IST Reason: