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Supreme Court - Daily Orders

All India Naval Clerks Association vs Union Of India on 16 December, 2019

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.11                                 COURT NO.9                  SECTION XI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).     29204/2019

     (Arising out of impugned final judgment and order dated 08-08-2019
     in OPCAT No. 1597/2012 passed by the High Court Of Kerala At
     Ernakulam)

     ALL INDIA NAVAL CLERKS ASSOCIATION & ORS.                               Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                   Respondent(s)
     (FOR I.R. )

     Date : 16-12-2019                   This petition was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                         HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                   Mr.   P.N. Ravindran, SR. Adv.
                                         Mr.   P. S. Sudheer, AOR
                                         Mr.   Bharat Sood, Adv.
                                         Mr.   Rishi Maheshwari, Adv.
                                         Ms.   Anne Mathew, Adv.
                                         Ms.   Shruti Jose, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                    O R D E R

Issue notice.

(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2019.12.16 16:48:20 IST Reason: