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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(3) in The Karnataka Apartment Ownership Act, 1972.

(3)In all registration offices a book called “ Register of Declarations and Deeds of Apartments under the Karnataka Apartment Ownership Act, 1972” and Index relatingthereto shall be kept. The book and the Index shall be kept in such form and shall contain such particulars as may be prescribed.