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State of Chattisgarh - Section

Section 8 in The Chhattisgarh Transit (Forest Produce) Rules, 2001

8. Passes not to be tampered with.

- No alteration shall be made in anything printed or written on any transit pass, except in the matter of route and period and this may only be done by a forest officer not below the rank of a forester, for sufficient reason to be mentioned in the pass.