Section 2(1)(l) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

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State of West Bengal - Subsection

Section 2(1)(l) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

(l)"import value", in respect of a consignment of specified goods upon entry of such goods in a local area by or on behalf of a dealer or an importer other than a dealer, means -

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State of West Bengal - Subsection

Section 2(1)(l) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012