Calcutta High Court - Jalpaiguri
M/S. Berlia Enterprises vs Deputy Commissioner Of on 25 March, 2026
IN THE HIGH COURT AT CALCUTTA
Circuit Bench at Jalpaiguri
25.03.2026
21
as
WPA 434 of 2026
M/s. Berlia Enterprises
Vs.
Deputy Commissioner of
Revenue & Ors.
Ms. Khushi Kundu.
...for the Petitioner.
Mr. Momenur Rahman,
Mr. Pradip Sarkar.
...for the State.
1.Learned proxy Counsel Ms. Kundu states that the arguing Counsel Mr. Dhiraj Lakhotia is unwell. She prays for an adjournment.
2. Let the matter be placed before the next available Circuit Bench.
(Gaurang Kanth, J.)