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State of Bihar - Section

Section 36 in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

36. Issue of orders and directions.

- Subject to the provisions of the Act and these Regulations, the Commission may, from time to time, issue orders and directions in regard to the implementation of the Regulations and procedure to be followed and various matters which the Commission has been empowered by these Regulations to specify or direct.